Ex Sep Shashi Kumar Dwivedi Vs Union of India & Ors.

Armed Forces Tribunal Principal Bench, New Delhi 1 Oct 2021 AT 30 Of 2021 In OA 33 Of 2020 (PS) (2021) 10 AFT CK 0009
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

AT 30 Of 2021 In OA 33 Of 2020 (PS)

Hon'ble Bench

Rajendra Menon, Chairperson, (J)

Final Decision

Disposed Of

Judgement Text

Translate:

AT 30/2021

In view of the fact that the applicant is now posted at Allahabad and is unable to visit Delhi to look after his case, OA No.33/2020, pending before this

Bench stands transferred to AFT, RB, Lucknow.

Registry to ensure that the entire records of OA 33/2020, in original, are remitted to the transferee Bench (AFT, RB, Lucknow).Â

After receipt of the records, the Registrar of the RB, Lucknow, is directed to list the OA before the appropriate Bench.

AT 30/2021 stands disposed of accordingly.

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