M.A. No. 1008 of 2021:
Looking to the prevailing situation and the circumstances that are existing in the Regional Bench, where the jurisdiction lies, this application is allowed
allow this application.
Let OA Diary No. 2334/2021 be entertained at AFT, Principal Bench, New Delhi, by allotting it its regular number by the Registry.
As the issue of interim relief is involved in the matter,same being urgent, the OA be placed before the Division Bench today itself.
MA stands disposed of.
