M/S. Liberty Supari Trading Company Vs Secretary, Agricultural Produce Market Committee Sakaleshpura & Others

Karnataka High Court 25 May 2021 Writ Petition No. 19835 Of 2019 (APMC) (2021) 05 KAR CK 0026
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 19835 Of 2019 (APMC)

Hon'ble Bench

P. B. Bajanthri, J

Advocates

Chandrashekar

Final Decision

Dismissed

Judgement Text

Translate:

P. B. Bajanthri, J

In view of the peremptory order passed on 08.04.2021 regarding dismissal of this petition for non-prosecution, this petition is dismissed for non-

compliance of office objections.

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