Alok Aradhe J
Mr.Gowthamdev C.Ullal, learned counsel for the appellant.
Smt.Vani H., learned Additional Government Advocate for the respondents.
Learned counsel for the appellant submits that the appeal has been rendered infructuous on efflux of time.
However, he is permitted to file memo to that effect within two days. The aforesaid statement is taken on record.
Accordingly, the appeal is dismissed as infructuous.
