M.Nagaprasanna, J
The learned AGA submits that after the grant of the interim order, the entire case against the petitioners are closed.
The said submission of the learned AGA is placed on record.
In the light of the said submission, nothing further would survive in the petition. Reserving liberty to the petitioner to knock at the doors of this Court, in the event of any further action against them, the petition stands disposed.
