Jayaram & Others Vs State Of Karnataka By Nandi Giridhama P.S. Rep. By State Public Prosecutor High Court Building Bengaluru 560001

Karnataka High Court At Bengaluru 21 Dec 2023 Criminal Petition No. 12065 Of 2023 (2023) 12 KAR CK 0061

Bench: Single Bench

Result Published

Judgement Snapshot

Case Number

Criminal Petition No. 12065 Of 2023

Hon'ble Bench

S Vishwajith Shetty, J

Advocates

Kodandarame Gowda V, Rangaswamy R

Final Decision

Dismissed

Judgement Text

Translate:

S. Vishwajith Shetty, J

Learned counsel for the petitioner submits that charge sheet is filed during the pendency of this petition and therefore, he may be permitted to withdraw the petition with liberty to file fresh petition before the Sessions Court. The said submission is placed on record.

Accordingly, petition is dismissed as withdrawn with liberty as prayed for.

Madhya Pradesh High Court