Firoz Khan Vs State Of M.P.

Madhya Pradesh High Court (Indore Bench) 18 Sep 2020 Miscellaneous Criminal Case No. 29441 Of 2020 (2020) 09 MP CK 0171
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Criminal Case No. 29441 Of 2020

Hon'ble Bench

Virender Singh, J

Advocates

Himanshu Thakur, Amit Rawal

Final Decision

Dismissed

Acts Referred

Code Of Criminal Procedure, 1973 — Section 438#Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29, 35, 54#Evidence Act, 1872 — Section 27

Judgement Text

Translate:

Sections,Imprisonment  Â,,Fine

302/34,,LIÂ Â Â Â Â Â Â Â,Rs.500/- with default stipulation

From The Blog
Supreme Court Rejects NALSA Appeal Filed Sans Convict Consent
Oct
30
2025

Story

Supreme Court Rejects NALSA Appeal Filed Sans Convict Consent
Read More
Supreme Court Raps Insurers for Technical Appeals in Claims
Oct
30
2025

Story

Supreme Court Raps Insurers for Technical Appeals in Claims
Read More