Sunny @ Vijay And Others Vs State Of M.P.

Madhya Pradesh High Court (Indore Bench) 14 Sep 2021 Miscellaneous Criminal Case No.45202, 41708 Of 2021 (2021) 09 MP CK 0067
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Criminal Case No.45202, 41708 Of 2021

Hon'ble Bench

Sujoy Paul, J

Advocates

Dharmendra Yadav, Mukesh Sharma

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 439
  • Madhya Pradesh Excise Act, 1915 - Section 34(1), 34(2), 59A

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2021) 09 MP CK 0067
  • Coram: Sujoy Paul, J
  • Bench: Single Bench
  • Advocates: Dharmendra Yadav, Mukesh Sharma
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 439
  • Madhya Pradesh Excise Act, 1915 - Section 34(1), 34(2), 59A
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