Rajeev Kumar Shrivastava, J
Learned counsel for the applicant seeks for and is granted permission to withdraw this first bail application under Section 439 of CrPC filed by the
applicant in connection with Crime No.01/2021 registered at Police Station Mahila Thana, District Bhind for offence under Sections 420, 465, 467, 468
of IPC and Sections 25(1)(a), 25(1-b)(a), 26 and 27 of Arms Act.
The application is accordingly dismissed as withdrawn.
