Rajeev Kumar Shrivastava, J
Learned counsel for the applicant seeks for and is granted permission to withdraw this third bail application under Section 439 of CrPC filed by the
applicant in connection with Crime No.118/2020 registered at Police Station Mahua, District Morena for offence under Sections 304-B, 498-A and 34
of IPC and Section 3/4 of Dowry Prohibition Act.
The application is accordingly dismissed as withdrawn.
