Heard learned counsel for the petitioner who has appeared today as proxy counsel on instructions of Mr. Nasir Husain, Advocate. Nobody appears
for the respondent. As prayed, let fresh notice be issued upon respondent no. 1; Dasti and e-mail in addition.
From submissions, it appears that respondent no. 2 has been served with notice. Let affidavit of service be filed in respect of both the respondents
within three weeks.
Post the matter under the same head on 16.3.2021.
