Learned counsel for both sides are present. Mr. Siddharth Sharma appearing for respondent requesting for a short time for filing vakalatnama as well
as written arguments.
Written arguments of petitioner has been exchanged and filed in the records. Let written arguments, if any, of the respondent alongwith
power/vakalatnama be filed with records positively within three weeks.
List the matter for final arguments on 6.12.2022.