We have heard the counsel for the petitioner.
Nobody appears for the respondent. This petition has been preferred for recovery of 15,25,363/- for the respondent. We have earlier issue a Bailable Warrant for Mr.Suraj Singh, the proprietor of the respondent in the sum of Rs.1,00,000 through the Vasant kunj Police Station. We have not received any report from the concerned police station.
We, therefore, request the Deputy Commissioner of Police (DCP) of South West District, New Delhi, that the warrant issued by this Tribunal vide order dated 17.10.2022 in this Telecom Petition, be served upon Mr.Suraj singh, the proprietor of the respondent. The necessary details are as under:
|
NAME OF DISTRICT |
SOUTHWEST DISTRICT, NEW DELHI |
|
DETAILS AND ADDRESS OF SUPERINTENDENT OF POLICE |
DEPUTY COMMISSIONER OF POLICE, DCP SOUTHWEST DISTRICT OFFICE, BASANT LOK, VASANT VIHAR, NEW DELHI – 110070 PH. NO: +91-11-26140002 |
|
NAME OF POLICE STATION |
VASANT KUNJ POLICE STATION |
|
ADDRESS OF P.S. ALONG WITH PHONE NUMBER |
VASANT KUNJ POLICE STATION, NELSON MANDELA MARG, POCKET 4, SECTOR C, VASANT KUNJ, NEW DELHI – 110070 PH. NO: 011-26892530 |
|
ADDRESS OF INDIVIDUAL UPON WHOM THE NOTICE IS TO BE SERVED |
MR. SURAJ SINGH PROPRIETOR, M/S SAI COMMUNICATIONS R/O 56-A, MASOODPUR, VASANT KUNJ, NEW DELHI – 110070 |
Registry will send copy of this order as well as copy of order dated 17.10.2022 to the Deputy Commissioner of Police (DCP) South West District, New Delhi, Initially by fax and thereafter by Registered post A/D.
Copy of this order will also be sent to Vasant Kunj Police Station.
The matter is adjourned to 21.07.2023.
