Gtpl Hathway Ltd Vs Information Tv Pvt Ltd

Telecom Disputes Settlement And Appellate Tribunal 3 Jul 2024 Broadcasting Petition No. 397 Of 2023 (2024) 07 TDSAT CK 0003
Bench: Division Bench

Judgement Snapshot

Case Number

Broadcasting Petition No. 397 Of 2023

Hon'ble Bench

Dhirubhai Naranbhai Patel, Chairperson; Subodh Kumar Gupta, Member

Advocates

Nasir Husain, Gaurav Srivastava

Judgement Text

Translate:

1. Counsel appearing for the respondent is seeking two weeks’ time to file Vakalatnama which is granted.

2. Counsel appearing for the respondent is also seeking permission to file reply during course of the day, which is granted.

3. The rejoinder affidavit shall be filed within further period of four weeks from today and the matter shall be listed before Court of Registrar for framing of issues and taking evidences on 20.08.2028.

4.  Hence, this matter is adjourned to 20.08.2024.

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Case Metadata
  • Ck Citation: (2024) 07 TDSAT CK 0003
  • Coram: Dhirubhai Naranbhai Patel, Chairperson; Subodh Kumar Gupta, Member
  • Bench: Division Bench
  • Advocates: Nasir Husain, Gaurav Srivastava
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