1. This matter is taken up through Hybrid Mode.
2. Mr. P.K. Pradhan, I.I.C., Dhenkanal Sadar Police Station has appeared in person before this Court and states that the Police could not trace out
the girl, who is alleged to have been kidnapped. He has assured that the Police is on trial and hopeful that the Police might achieve some success
within a few days.
3. In view of the above statement, let the matter be listed on 21.12.2022.
4. Ms. Saswata Patnaik, learned Addl. Government Advocate appears for the State.
5. Mr. S.R. Nayak, learned counsel has appeared for the petitioner.
6. The personal appearance of Mr. P.K. Pradhan, I.I.C., Dhenkanal Sadar Police Station stands dispensed with.
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