Dhapu And Others Vs State Of Rajasthan And Others

Rajasthan High Court 23 Feb 2024 Civil Writ Petition No. 12927 Of 2022 (2024) 02 RAJ CK 0118
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Civil Writ Petition No. 12927 Of 2022

Hon'ble Bench

Vinit Kumar Mathur, J

Advocates

V.D. Vaishnav, Hemant Kumar Ballani, Ravi Bhansali, Sheetal Kumbhat

Final Decision

Disposed Of

Judgement Text

Translate:

Vinit Kumar Mathur, J

1. Heard learned counsel for the parties.

2. Learned counsel for the petitioners seeks to withdraw the present writ petition with liberty to raise all the grounds raised in the writ petition at the appropriate stage of the suit.

3. In view of the submission made before this Court, the present writ petition is disposed of with liberty as aforesaid.

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