Mukesh Sharma Vs State Of Rajasthan And Others

Rajasthan High Court 22 Apr 2024 Civil Writ Petition No. 6151 Of 2022 (2024) 04 RAJ CK 0101
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Civil Writ Petition No. 6151 Of 2022

Hon'ble Bench

Dinesh Mehta, J

Advocates

OP Sangwa, Praveen Khandelwal

Final Decision

Dismissed

Judgement Text

Translate:

Dinesh Mehta, J

1. Mr. Sangwa, learned counsel for the petitioner submits that the writ petition has been rendered infructuous.

2. Dismissed accordingly.

3. The stay application also stands dismissed.

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Case Metadata
  • Ck Citation: (2024) 04 RAJ CK 0101
  • Coram: Dinesh Mehta, J
  • Bench: Single Bench
  • Advocates: OP Sangwa, Praveen Khandelwal
  • Result: Dismissed
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