LG Polymers India Private Limited Vs Andhra Pradesh Pollution Control Board & Ors

Supreme Court Of India 19 May 2020 Civil Appeal Diary No. 11327 Of 2020 (2020) 05 SC CK 0038
Bench: Full Bench

Judgement Snapshot

Case Number

Civil Appeal Diary No. 11327 Of 2020

Hon'ble Bench

Uday Umesh Lalit, J; Mohan M. Shantanagoudar, J; Vineet Saran, J

Advocates

Mukul Rohatgi, Pallavi Shroff, S. S. Shroff, Anuj Berry

Judgement Text

Translate:

Sl.No.,Name of the Officer & Designation,Department,Chair/Member

1.,"Sri Neerab Kumar Prasad, IAS

Special Chief Secretary to

Government","E,FS&T Department",Chairman

2.,"Sri R. Karikal Valaven IAS, Specia

Chief Secretary to Government","Ilndustries & Commerce

Department",Member

3.,"Sri Vinay Chand, IAS","Collector and District

Magistrate, Visakhapatnam",Member

4.,"Sri R.K. Meena, IPS","Commissioner of Police,

Visakhapatnam",Member

5.,"Sri Vivek Yadav, IAS","Member Secretary, AP

Pollution Control Board.",Member-Convenor

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Case Metadata
  • Citation: (2020) 6 SCC 619
  • Ck Citation: (2020) 05 SC CK 0038
  • Coram: Uday Umesh Lalit, J; Mohan M. Shantanagoudar, J; Vineet Saran, J
  • Bench: Full Bench
  • Advocates: Mukul Rohatgi, Pallavi Shroff, S. S. Shroff, Anuj Berry
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