Sanjay Rajpoot Vs Ram Singh & Ors

Supreme Court Of India 11 Feb 2025 Civil Appeal No. 2321 Of 2025 (Arising Out Of Special Leave Petition (Civil) No.16541 Of 2024) (2025) 02 SC CK 0030
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Appeal No. 2321 Of 2025 (Arising Out Of Special Leave Petition (Civil) No.16541 Of 2024)

Hon'ble Bench

Sanjay Karol, J; Prashant Kumar Mishra, J

Advocates

Rajinder Singh, Vipul Dube, Abhishekh Singh, Arjun Sharma, Anupam Kishore Sinha, Pradeep Kumar Tiwari, Apoorv Jha, Sahitya Srivastava,

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 279, 337, 338, 427

Judgement Text

Translate:

Compensation Heads,Amount Awarded,In Accordance with:

Monthly Income,"Rs.6,000/-","National Insurance

Co. Ltd. v. Pranay

Sethi

(2017) 16 SCC 680

Para 42 & 59

Yearly Income,"6000 x 12 = Rs.72,000/-",

Future Prospects (40%),"72000 + 28800 = Rs.1,00,800/-",

Multiplier (18),"1,00,800 x 18 = Rs.18,14,400/-",

Permanent Disability (90%),"18,14,400 x 90% = Rs.16,32,960/-","Mohd. Sabeer v. Regional

Manager, U.P. State Road

Transport Corporation

2022 SCC OnLine SC

1701 Para 16

Medical Expenses,"Rs.53,204/-","Kajal v. Jagdish Chand

(2020) 4 SCC 413 Para 19

and 25

Attendant Charges,"6000 x 18 = Rs.1,08,000/-",

Loss of Marriage Prospect,"Rs.2,00,000/-",

Special Diet &

Transportation","Rs.1,00,000/-","Sidram v. Divisional

Manager, United India

Insurance Ltd. (2023) 3

SCC 439 Para 89

Pain and Suffering,"Rs.3,00,000/-","K.S. Muralidhar v. R.

Subbulakshmi and Anr.

2024 SCC OnLine SC

3385 Para 13 and 14

Assistant Device,"Rs.5,00,000/-","Master Ayush v. Branch

Manager, Reliance General

Insurance Co. Ltd. (2022) 7

SCC 738 Para 14

TOTAL,"Rs.28,93,494/-",

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