@JUDGMENTTAG-ORDER
M. Jaichandren, J.@mdashThis petition coming on for orders upon perusing the petition and the affidavit filed in support thereof and upon. hearing the arguments of M/S V. RAMACHANDRAN Senior Counsel for M/S. Dr. ANITA SUMANTH, Advocate for the Petitioner the court made the following order:
There shall he an order of interim injunction restraining the Respondent from compelling the members of the Petitioner Association form registering themselves with the service tax authorities and from collecting service tax from them until further orders.