Swapna. M Vs Vishnu Rajendran

High Court Of Kerala 23 Jul 2021 OP (FC) NO. 363 Of 2021 (2021) 07 KL CK 0297
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

OP (FC) NO. 363 Of 2021

Hon'ble Bench

A.Muhamed Mustaque, J; Dr. Kauser Edappagath, J

Advocates

Athira A.Menon

Final Decision

Disposed Of

Judgement Text

Translate:

A.Muhamed Mustaque, J

1. This original petition has been filed as there is delay in the disposal of O.P.No.1267/2019 on the files of the Family Court, Ettumanoor.

2. A Division Bench of this Court by judgment in [Shiju Joy v. Nisha (2021 (2) KLT 607)] had issued necessary guidelines for disposal of matters

pending before the Family Court.

This Original petition is disposed of in the light of the above judgment. The directions in the above judgment shall be scrupulously followed in this

matter also.

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