M.M. Sundresh, J.@mdashThe learned Counsel appearing for the Appellants submitted that the parties have settled the dispute out of Court and hence, the appeal may be dismissed as settled out of Court. She has also made an endorsement to that effect. In view of the same, this Second Appeal is dismissed as Settled out of Court. No. costs. Consequently, connected M.P. No. 16234 of 2003 is closed.
Bahuleyan Thampi (Died) and Others Vs Muthian Nadar and Others
Bench: Single Bench
Result Published
Judgement Snapshot
Case Number
S.A. No. 164 of 2002 and C.M.P. No. 16234 of 2003
Hon'ble Bench
M.M. Sundresh, J
Advocates
J. Ananthavalli, for the Appellant; D. Rajagopal, for 1st Respondent, for the Respondent
Final Decision
Dismissed
Judgement Text
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