Bhaskar Raj Pradhan, J
The learned counsel appearing for the respondents seeks time to file appropriate replies to the interim application Nos.01 of 2022 and 02 of 2022 as
well as Writ Petition.
Counter â€"affidavit may be filed within a period of four weeks. Three weeks thereafter, to the petitioner to file rejoinder, if any. The replies to the
applications may be filed within two weeks for both the interim applications.
List the matter on 25.03.2022.