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Tshering Samdup Bhutia & Ors Vs State Of Sikkim & Ors

Case No: Writ Petition (C) No. 01 Of 2022

Date of Decision: Feb. 1, 2022

Hon'ble Judges: Bhaskar Raj Pradhan, J

Bench: Single Bench

Advocate: Yam Kumar Subba, Kingzum Sherpa, S. K. Chettri, Bhushan Nepal

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Judgement

Bhaskar Raj Pradhan, J

The learned counsel appearing for the respondents seeks time to file appropriate replies to the interim application Nos.01 of 2022 and 02 of 2022 as

well as Writ Petition.

Counter â€"affidavit may be filed within a period of four weeks. Three weeks thereafter, to the petitioner to file rejoinder, if any. The replies to the

applications may be filed within two weeks for both the interim applications.

List the matter on 25.03.2022.