Sangay Lama Vs Chandra Kumar Sharma & Ors

Sikkim High Court 24 Mar 2022 Regular Second Appeal No. 02 Of 2019 (2022) 03 SIK CK 0042
Bench: Single Bench

Judgement Snapshot

Case Number

Regular Second Appeal No. 02 Of 2019

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Rachhitta Rai, N. Rai, Malati Sharma, Yadev Sharma, Hissey Gyaltsen, J.K. Chandak

Judgement Text

Translate:

Meenakshi Madan Rai, J

I.A. No.04 of 2022 is an application filed by the Appellant seeking adjournment on grounds that Learned Senior Counsel Mr. A.K. Upadhyaya is

indisposed.

Not opposed.

Considered. Ordered accordingly.

List on 27.05.2022 for hearing.

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Case Metadata
  • Ck Citation: (2022) 03 SIK CK 0042
  • Coram: Meenakshi Madan Rai, J
  • Bench: Single Bench
  • Advocates: Rachhitta Rai, N. Rai, Malati Sharma, Yadev Sharma, Hissey Gyaltsen, J.K. Chandak
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