Lhamu Doma Bhutia And Another Vs State Of Sikkim And Others

Sikkim High Court 31 Mar 2023 Writ Petition (C) No. 40 Of 2020 (2023) 03 SIK CK 0059

Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 40 Of 2020

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Zangpo Sherpa, Thinlay Dorjee Bhutia

Judgement Text

Translate:

Meenakshi Madan Rai, J

Learned Counsel for the parties verbally submit that an Appeal in a similar matter as reflected in the Order of this Court, dated 09-03-2023, has now been listed for hearing on 28-04-2023. Both parties submit that, this matter being related to the said matter, be listed thereafter.

Considered.

List on 17-05-2023 as found convenient by the parties.

Madhya Pradesh High Court