Rigpa Medicari Represented By Mrs. Dechen Doma Vs State Of Sikkim & Ors

Sikkim High Court 11 May 2023 Writ Petition (C) No. 14 Of 2023 (2023) 05 SIK CK 0031
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 14 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Purab Wangdi, Yadev Sharma, Sujan Sunwar, Pema Bhutia

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. This is a fresh matter. An adjournment is sought on the ground that the learned counsel is unwell and could not appear before this court.

2. Accordingly, list on 18.05.2023.

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