Kiki Doma Bhutia Vs Bijendra Kumar Singh

Sikkim High Court 10 Nov 2023 Criminal Miscellaneous Case No. 06 Of 2023 (2023) 11 SIK CK 0037
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Miscellaneous Case No. 06 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Hissey Gyaltsen, Karma Phintso Wangdi

Final Decision

Dismissed

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

The learned counsel for the petitioner desires to withdraw Crl. M.C. No. 06 of 2023. Permitted to withdraw the same. The Crl. M.C. No. 06 of 2023 is dismissed as withdrawn.

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Case Metadata
  • Ck Citation: (2023) 11 SIK CK 0037
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Hissey Gyaltsen, Karma Phintso Wangdi
  • Result: Dismissed
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