Dil Bahadur Subba & Anr Vs Union Of India & Ors

Sikkim High Court 20 Nov 2023 Writ Petition (C) No. 03 Of 2023 (2023) 11 SIK CK 0023
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 03 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Dewen Sharma, Sangita Pradhan, Natasha Pradhan, Purnima Subba, Debal Kumar Banerji, Gita Bista, Pratiksha Gurung, Shakil Raj Karki

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. An adjournment is sought on the ground of personal difficulty of Mr. Jushan Lepcha, learned counsel for the petitioners. Not objected by the learned counsel for the respondents. Adjournment granted.

2. List it on the first Monday after the reopening of the ensuing winter vacation.

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Case Metadata
  • Ck Citation: (2023) 11 SIK CK 0023
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Dewen Sharma, Sangita Pradhan, Natasha Pradhan, Purnima Subba, Debal Kumar Banerji, Gita Bista, Pratiksha Gurung, Shakil Raj Karki
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