Bishnu Prasad Sharma Vs Secretary, Land Revenue And Disaster Management Department & Ors

Bhaskar Raj Pradhan, J

1. Although the pleadings are complete, the learned counsel for the respondent no.3 seeks an adjournment on the ground of personal difficulty of Mr. Bhusan Nepal, learned counsel leading him. Not objected by the learned counsel for the other parties. Adjournment granted.

2. List it after the reopening of the ensuing winter vacation.