Mani Kumar Rai & Ors Vs State Of Sikkim & Ors

Sikkim High Court 7 Dec 2023 Writ Petition (C) No. 03 Of 2021 (2023) 12 SIK CK 0027
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 03 Of 2021

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

A. Moulik, Ranjit Prasad, Zangpo Sherpa, Sujan Sunwar

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

Learned Senior Counsel as well as learned Additional Advocate General jointly prayed for time. Time as prayed for is granted.

As this is a 2021 matter the learned Counsel shall come prepared on the next date of hearing.

In view of the ensuing winter vacation, list thereafter.

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