M/S Lexicon Commercial Enterprises Ltd. Vs Umakanta Sharma & Ors.

Sikkim High Court 1 Mar 2024 First Appeal Order No. 02 Of 2023 (2024) 03 SIK CK 0002
Bench: Single Bench

Judgement Snapshot

Case Number

First Appeal Order No. 02 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

S.S. Hamal, Pradeep Sharma, Yeshir Namgyal Tamang, Hissey Gyaltsen, Shusma Rai, Shakil Raj Karki

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. Respondent no.1 appears in person. He seeks time to engage a counsel. Two weeks as prayed for is granted. The learned counsel shall come prepared on the next date for final hearing. Respondent nos. 3 and 6 although served have chosen not to appear.

2. List for final hearing on 04.04.2024.

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Case Metadata
  • Ck Citation: (2024) 03 SIK CK 0002
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: S.S. Hamal, Pradeep Sharma, Yeshir Namgyal Tamang, Hissey Gyaltsen, Shusma Rai, Shakil Raj Karki
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