Ugen Dorjee Bhutia Vs Pankaj Agarwal

Sikkim High Court 26 Apr 2024 Criminal Revision Petition No. 02 of 2024 (2024) 04 SIK CK 0084
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Revision Petition No. 02 of 2024

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Rinchen Ongmu Bhutia, Leada T. Bhutia, Pradeep Sharma

Judgement Text

Translate:

Meenakshi Madan Rai, J

Learned Counsel for the Petitioner verbally seeks time on grounds that Learned Senior Counsel had to leave station on unavoidable urgent personal work.

Not opposed.

Considered and ordered accordingly.

List on 21-05-2024.

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Case Metadata
  • Ck Citation: (2024) 04 SIK CK 0084
  • Coram: Meenakshi Madan Rai, J
  • Bench: Single Bench
  • Advocates: Rinchen Ongmu Bhutia, Leada T. Bhutia, Pradeep Sharma
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