Madan Gurung Vs State Of Sikkim

Sikkim High Court 29 May 2024 Criminal Appeal No. 39 Of 2023 (2024) 05 SIK CK 0084
Bench: Division Bench

Judgement Snapshot

Case Number

Criminal Appeal No. 39 Of 2023

Hon'ble Bench

Meenakshi Madan Rai, J; Bhaskar Raj Pradhan, J

Advocates

Umesh Ranpal, S. K. Chettri

Judgement Text

Translate:

Meenakshi Madan Rai, J

Learned Additional Public Prosecutor verbally seeks time on grounds that Mr. Yadev Sharma, Learned Additional Public Prosecutor, who is conducting this matter has gone to attend a training programme at the Sikkim Judicial Academy, Gangtok, Sikkim.

Not opposed.

Considered and ordered accordingly.

List on 02-09-2024 as found convenient by the parties.

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