Karma Sonam Bhempulasongpa Vs Dorjee Doma Bhutia And Others

Sikkim High Court 30 May 2024 First Appeal Order No. 01 Of 2024 (2024) 05 SIK CK 0093
Bench: Single Bench

Judgement Snapshot

Case Number

First Appeal Order No. 01 Of 2024

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Jorgay Namka, Rinchen Ongmu Bhutia

Judgement Text

Translate:

Meenakshi Madan Rai, J

Heard Learned Senior Counsel for the Appellant.

Issue Notice to the Respondents.

Requisites be filed within three days.

List on 26-06-2024.

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Case Metadata
  • Ck Citation: (2024) 05 SIK CK 0093
  • Coram: Meenakshi Madan Rai, J
  • Bench: Single Bench
  • Advocates: Jorgay Namka, Rinchen Ongmu Bhutia
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