M/S Sicpa India Private Limited & Anr Vs Union Of India & Ors.

Sikkim High Court 3 Jun 2024 Writ Petition (C) No. 54 Of 2023 (2024) 06 SIK CK 0010
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 54 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Ankit Kanodia, Passang Tshering Bhutia, Sangita Pradhan, Purnima Subba, Manasi Mukherjee

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. Heard the learned counsel for the petitioners. Issue notice upon the respondents. The learned Deputy Solicitor General of India appears on behalf of all respondents accepts notice and waives formal notice thereof. Counter affidavit may be filed within four weeks. Two weeks thereafter, to the petitioners to file rejoinder if required.

2. List on 29.07.2024.

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Case Metadata
  • Ck Citation: (2024) 06 SIK CK 0010
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Ankit Kanodia, Passang Tshering Bhutia, Sangita Pradhan, Purnima Subba, Manasi Mukherjee
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