Ajit Tamang & Ors. Vs Norbu Tshering Tamang & Ors.

Sikkim High Court 5 Jul 2024 Writ Petition (C) No. 40 Of 2023 (2024) 07 SIK CK 0015
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 40 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Yam Kumar Subba, Neha Gupta, S. K. Chettri

Final Decision

Disposed Of

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

I.A. No. 02/2024

This is an application filed by the learned counsel for the petitioners seeking to withdraw the present W.P. (C) No. 40 of 2023. The application is allowed. The W.P. (C) No. 40 of 2023 stands disposed as withdrawn.

Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 07 SIK CK 0015
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Yam Kumar Subba, Neha Gupta, S. K. Chettri
  • Result: Disposed Of
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.