Maya Devi Darjee Vs Executive Engineer, Sikkim Investigation Division, Central Water Commission, Government Of India

Sikkim High Court 31 Jul 2024 Writ Petition (C) No. 31 Of 2022 (2024) 07 SIK CK 0038
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 31 Of 2022

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Bhaichung Bhutia, Natasha Pradhan

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. An adjournment is sought on the ground that the learned Deputy Solicitor General of India is out of station taking care of her ailing father. Not opposed by the learned counsel for the petitioner.

2. The matter is adjourned to 12.09.2024.

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Case Metadata
  • Ck Citation: (2024) 07 SIK CK 0038
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Bhaichung Bhutia, Natasha Pradhan
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