Bhaskar Raj Pradhan, J
1. Respondent nos. 5 to 7 is now represented by Ms. Mingma Lhamu Sherpa, learned counsel who is led by Mr. Jorgay Namka, learned Senior Counsel. Respondent no.4 is neither present nor represented. The learned counsel for the petitioners desires to take steps in this regard. Three weeks is granted to the respondents to file counter affidavits. Two weeks thereafter, is granted to the petitioners to file rejoinder, if any.
2. List thereafter, on 25.09.2024.
