Karma Sonam Bhempulasongpa Vs Dorjee Doma Bhutia And Another

Sikkim High Court 29 Aug 2024 First Appeal From Order No. 01 Of 2024 (2024) 08 SIK CK 0044
Bench: Single Bench

Judgement Snapshot

Case Number

First Appeal From Order No. 01 Of 2024

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Jorgay Namka, Rinchen Ongmu Bhutia, Deempal Tamang, Thupden Youngda, Thupden G. Bhutia

Judgement Text

Translate:

Meenakshi Madan Rai, J

Learned Counsel Mr. Thupden Youngda enters appearance for the Respondent No.1, who is also present in person. He submits that he has been engaged recently by the Sikkim State Legal Services Authority and the case papers have been made over to him only today by Respondent No.1 and undertakes to file Vakalatnama. That, he seeks some time to prepare the matter.

Not opposed.

Considered and ordered accordingly.

List on 10-09-2024.

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Case Metadata
  • Ck Citation: (2024) 08 SIK CK 0044
  • Coram: Meenakshi Madan Rai, J
  • Bench: Single Bench
  • Advocates: Jorgay Namka, Rinchen Ongmu Bhutia, Deempal Tamang, Thupden Youngda, Thupden G. Bhutia
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