M/S Sikkim Urja Limited Vs M/S Abir Infrastructure Private Limited And Others

Sikkim High Court 11 Nov 2024 Appeals Under Indian Arbiration Act No. 01 Of 2024 (2024) 11 SIK CK 0003
Bench: Division Bench

Judgement Snapshot

Case Number

Appeals Under Indian Arbiration Act No. 01 Of 2024

Hon'ble Bench

Biswanath Somadder, CJ; Bhaskar Raj Pradhan, J

Advocates

S.S. Hamal, Rinzing Tamang, Pradeep Sharma, Varun Pradhan, Jit B. Chettri, R. S. Sravan Kumar, Sishir Mothay, Pramit Chhetri

Judgement Text

Translate:

Biswanath Somadder, CJ

On the prayer of the learned Advocates appearing on behalf of the parties, let this matter appear on 03rd December, 2024, for further consideration.

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