Biswanath Somadder, CJ
Having heard the learned Advocates for the parties, let this matter appear on 03rd December, 2024, for further consideration.
Union Of India Vs M/S Mk Infrastructure (P) Ltd.
Case No: Arbitration Appeal No. 04 Of 2024
Date of Decision: Nov. 11, 2024
Hon'ble Judges: Biswanath Somadder, CJ; Bhaskar Raj Pradhan, J
Bench: Division Bench
Advocate: Sangita Pradhan, Natasha Pradhan, Sittal Balmiki, Karma Tshering Tamang