Manoj Kumar Tiwari, J
1. This Contempt Petition was filed on 27.03.2018, however, contempt notice has not been issued to the respondents so far.
2. In view of provision contained in Section 20 of Contempt of Courts Act, 1971, proceedings for contempt cannot be initiated at this belated stage.
3. Accordingly, the Contempt Petition is closed.
