State Of Uttarakhand & Others Vs Ganesh Dutt

Uttarakhand High Court 25 Oct 2021 Special Appeal No. 178 Of 2021 (2021) 10 UK CK 0139
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Special Appeal No. 178 Of 2021

Hon'ble Bench

Raghvendra Singh Chauhan, CJ; Narayan Singh Dhanik, J

Advocates

C.S. Rawat, B.S. Parihar, Ganesh Kandpal

Final Decision

Dismissed

Judgement Text

Translate:

Raghvendra Singh Chauhan, CJ

Mr. C.S. Rawat, the learned Chief Standing Counsel seeks the permission to withdraw this appeal, and seeks the liberty to file a review petition before

the learned Single Judge.

Therefore, the SPECIAL APPEAL is dismissed as withdrawn. The liberty so sought is, hereby granted.

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Case Metadata
  • Ck Citation: (2021) 10 UK CK 0139
  • Coram: Raghvendra Singh Chauhan, CJ; Narayan Singh Dhanik, J
  • Bench: Division Bench
  • Advocates: C.S. Rawat, B.S. Parihar, Ganesh Kandpal
  • Result: Dismissed
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