Sanjay Narang Vs Jakir Hussain

Uttarakhand High Court 13 Dec 2021 Contempt Petition No. 684 Of 2018 (2021) 12 UK CK 0138
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Contempt Petition No. 684 Of 2018

Hon'ble Bench

Manoj Kumar Tiwari, J

Final Decision

Dismissed

Judgement Text

Translate:

Manoj Kumar Tiwari, J

1. No representation for either of the parties.

2. In such view of the matter, the contempt petition is dismissed for non-prosecution.

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Case Metadata
  • Citation: (2021) 12 UK CK 0138
  • Coram: Manoj Kumar Tiwari, J
  • Bench: Single Bench
  • Result: Dismissed
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