Raghvendra Singh Chauhan, CJ
Mr. Ashish Joshi, the learned counsel for the Uttarakhand Public Service Commission, informs this Court thatq ua the petitioners, namely Ajay
Kumar, Arvind Kumar, Jyoti, Naveen Kumar s/o Mr. Nathi Lal Juyal, Naveen Kumar, Rajani Bisht, Ruchi Juyal, Prashant Singh Bisht, Ashish
Dobhal, Devendra Singh Negi and Ritu Negi, the writ petition has become infructuous, as they have not qualified in the examination.
Therefore, the writ petition is, hereby, dismissed as infructuous qua the petitioners aforementioned.
