Sarita Bisht Vs Dhan Singh Bisht

Uttarakhand High Court 14 Feb 2023 Civil Transfer Application No. 35 Of 2021 (Under Section 24 Of The Code Of Civil Procedure) (2023) 02 UK CK 0050
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Civil Transfer Application No. 35 Of 2021 (Under Section 24 Of The Code Of Civil Procedure)

Hon'ble Bench

Vipin Sanghi, CJ

Advocates

Sachin Mohan Singh Mehta, Rakesh Negi

Final Decision

Dismissed

Judgement Text

Translate:

Vipin Sanghi, CJ

1. Learned counsel for the petitioner states that the present petition has become infructuous, since the case of which transfer was sought, has since been disposed of.

2. Accordingly, this petition is dismissed as infructuous.

3. Pending application, if any, stands disposed of.

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Case Metadata
  • Ck Citation: (2023) 02 UK CK 0050
  • Coram: Vipin Sanghi, CJ
  • Bench: Single Bench
  • Advocates: Sachin Mohan Singh Mehta, Rakesh Negi
  • Result: Dismissed
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