Choudhary Construction Company Pvt. Ltd. Vs Union Of India & Others

Uttarakhand High Court 22 Aug 2023 Writ Petition (M/B) No. 189 Of 2023 (2023) 08 UK CK 0124
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (M/B) No. 189 Of 2023

Hon'ble Bench

Vipin Sanghi, CJ; Rakesh Thapliyal, J

Advocates

B.D. Pande, Akshay Pradhan, V.K. Kaparuwan

Final Decision

Dismissed

Judgement Text

Translate:

Vipin Sanghi, CJ

1. Mr. Pande submits that upon opening of the financial bids, it is emerged that the petitioner’s bid is not the lowest.

2. In these circumstances, he does not press this writ petition.

3. The same is, accordingly, dismissed as withdrawn.

4. Pending application, if any, also stands disposed of.

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Case Metadata
  • Ck Citation: (2023) 08 UK CK 0124
  • Coram: Vipin Sanghi, CJ; Rakesh Thapliyal, J
  • Bench: Division Bench
  • Advocates: B.D. Pande, Akshay Pradhan, V.K. Kaparuwan
  • Result: Dismissed
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