Saurav Mandal Vs State Of Uttarakhand & Others

Uttarakhand High Court 18 Oct 2023 Writ Petition (M/B) No. 305 Of 2023 (2023) 10 UK CK 0104
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (M/B) No. 305 Of 2023

Hon'ble Bench

Vipin Sanghi, CJ; Rakesh Thapliyal, J

Advocates

Vikas Singh Yadav, Karan Singh Dugtal, Amarendra Pratap Singh

Final Decision

Dismissed

Judgement Text

Translate:

Vipin Sanghi, CJ

1) After some arguments, counsel for the petitioner seeks leave to withdraw the present petition, with liberty to pursue such other remedy as is

available to the petitioner.

2) The writ petition is, accordingly, dismissed as withdrawn with liberty, as prayed.

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Case Metadata
  • Citation: (2023) 10 UK CK 0104
  • Coram: Vipin Sanghi, CJ; Rakesh Thapliyal, J
  • Bench: Division Bench
  • Advocates: Vikas Singh Yadav, Karan Singh Dugtal, Amarendra Pratap Singh
  • Result: Dismissed
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