Dr. S.N.Pathak, JÂ Â Â Â Â Â Â Â
At the very outset, Mr. A.K. Trivedi, learned counsel for the petitioner seeks permission to withdraw the instant writ petition with a liberty to file an
appropriate application before the Competent Authority.
Learned counsel for the respondents has no objection to it.
Prayer is allowed.
Accordingly, the instant writ petition stands dismissed as withdrawn with the liberty aforesaid.
