Ku. Ayushi Gupta And Ors Vs Santosh Kumar Ganda And Ors

Chhattisgarh High Court 6 Dec 2019 Miscellaneous Appeal (C) No. 349 Of 2013
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Appeal (C) No. 349 Of 2013

Hon'ble Bench

Sanjay S. Agrawal, J

Advocates

Shivendu Pandya, K.P.S. Gandhi, Hanuman Prasad Agrawal

Final Decision

Allowed

Acts Referred

Motor Vehicles Act, 1988 — Section 166, 173#Income Tax Act, 1961 — Section 203

Judgement Text

Translate:

S.No.,Heads of Modes,Amount

1.,Loss of funeral expenses,"Rs.15,000/-

2.,Loss of estate,"Rs.15,000/-

3.,"Loss of love and affection to two minor children @ of Rs.50,000/- each","Rs.1,00,000/-

,Total,"Rs.1,30,000/-

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Case Metadata
  • Coram: Sanjay S. Agrawal, J
  • Bench: Single Bench
  • Advocates: Shivendu Pandya, K.P.S. Gandhi, Hanuman Prasad Agrawal
  • Result: Allowed
Referenced Acts & Sections

Motor Vehicles Act, 1988 — Section 166, 173#Income Tax Act, 1961 — Section 203

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